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Dnyandeo S/O Hari Bonde vs Govind S/O Shekoji Khandare And ...
2021 Latest Caselaw 6480 Bom

Citation : 2021 Latest Caselaw 6480 Bom
Judgement Date : 19 April, 2021

Bombay High Court
Dnyandeo S/O Hari Bonde vs Govind S/O Shekoji Khandare And ... on 19 April, 2021
Bench: S. M. Modak
ao.14.20                                                                                           1/1


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       NAGPUR BENCH, NAGPUR

                       Appeal Against Order No.14 of 2020

                                 Dnyandeo s/o Hari Bonde
                                             vs.
                           Govind s/o Shekoji Khandare & another
=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=
Office notes, Office Memoranda of
Coram, appearances, Court's orders                              Court's or Judge's Orders
or directions and Registrar's orders.
=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=

                           Shri N.S. Badhe, Advocate for the Appellant.
                           Shri S.G. Karmarkar, Advocate for Respondent No.1.


                                            CORAM : S.M. MODAK, J.

DATE : 19th APRIL, 2021

Hearing was conducted through Video Conferencing and the learned Counsel agreed that the audio and visual quality was proper.

Learned Counsel Shri Badhe for the appellant has filed hard copy of certain judgments in this Court on 9th of April, 2021. Office to tag them to this proceeding.

Learned Counsel Shri Karmarkar for respondent no.1 is granted time till 21st of April, 2021 to file citations, if any, and to email to the appellant's Counsel in advance.

The matter be kept on 21st of April, 2021.

JUDGE *sandesh

 
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