Khabulal Vaziruddin Died Thr Lrs ... vs Malanbi Dattatray Amrapurkar ...
2021 Latest Caselaw 6478 Bom

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD

                       13 WRIT PETITION NO.6174 OF 2021

       KHABULAL VAZIRUDDIN DIED THR. LRS NASIRODDIN
                      KHABULAL AND OTHERS
                               VERSUS
        MALANBI DATTATRAY AMRAPURKAR DIED THR. LRS.
       SUSHILABAI GOVINDRAO SELMOHAKAR AND OTHERS
                                   ...
       Advocate for Petitioners : Mr. Suryawanshi Kamlakar J.
                                   ...
                      CORAM : V.K. JADHAV, J.

Dated: April 19, 2021 ...

PER COURT :-

1. I have heard the learned counsel for the petitioners for

some time.

2. The learned counsel for the petitioners seeks time to

place on record the copies of the judgments and order passed

in the cases referred by the Trial Court in paragraph nos.67,

69 of the impugned order, so also the other case laws on this

point explaining the scope of section 47 of the Civil Procedure

Code.

3. Stand over to 10.6.2021.

4. The petitioners are at liberty to seek the circulation, if

occasion so arises, before the vacation.

( V.K. JADHAV, J. ) ...

aaa/-