Oil And Natural Gas Corpn. Ltd vs M/S. Rai Coastal Survey And ...
2021 Latest Caselaw 6434 Bom

ppn                                   1                27-app-867.05.doc


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION

                       APPEAL NO.867 OF 2005
                                IN
                 ARBITRATION APPEAL NO. 350 OF 2003

Oil and Natural Gas Corporation Ltd.                 .. Appellant
      Versus
M/s. Rai Coastal Survey and Consultancy
Services Pvt. Ltd.                                   .. Respondent
             ---
Mr.Pankaj Sawant, Senior Advocate a/w Ms.Rajalakshmy Mohandas
i/by Rajalakshmy Mohandas for the appellant.
Mr.Ashwin Shankar a/w Mr.Bimal Rajashekhar for the respondent.
             ---
                         CORAM : R.D. DHANUKA
                                     V.G. BISHT, JJ.

                      DATE        : 9th April 2021

P.C.:-
.               Learned counsel for the parties jointly state that the matter
can be disposed of in one session.        We have part heard matter in the
afternoon session today.

2. Place the matter on board on 26 th April 2021 at 2.30 p.m. Both the parties are directed to file brief written arguments along with synopsis and the judgment proposed to be relied upon with a copy to be served upon each other in advance.

                V.G. BISHT, J.                  R.D. DHANUKA, J.