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Vanisha Vincent Rodrigues And Ors vs Jyoti Vincent Rodrigues And Ors
2021 Latest Caselaw 6357 Bom

Citation : 2021 Latest Caselaw 6357 Bom
Judgement Date : 8 April, 2021

Bombay High Court
Vanisha Vincent Rodrigues And Ors vs Jyoti Vincent Rodrigues And Ors on 8 April, 2021
Bench: S.S. Shinde, Manish Pitale
                                                 1/1                               17-WP-595-2021.doc




                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CRIMINAL APPELLATE JURISDICTION

                     CRIMINAL WRIT PETITION NO. 595 OF 2021

Vanisha Vincent Rodrigues & Ors.                                 ...Petitioners

         Versus

Jyoti Vincent Rodrigues & Ors.                                   ...Respondents
                                                 ...
Ms. Kenny V. Thakkar for Petitioners.
Mr. M. Moses for Respondent No. 1.
Mr. Deepak Thakre, PP a/w. Mr. J P Yagnik, APP for State.
                                      ...

                                        CORAM : S. S. SHINDE &
                                                 MANISH PITALE, JJ.
                                        DATE :         8th APRIL, 2021.

P.C.:

1. Heard. Reserved for judgment. For pronouncement of judgment

list on 19.04.2021.

2. Ad-interim relief granted earlier shall remain in force till the

pronouncement of judgment.

( MANISH PITALE, J.) (S. S. SHINDE, J.)

Bhagyawant Punde

 
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