Sher Sing S/O Nanak Sing Gill (C- ... vs The State Of Maharashtra And Ors
2021 Latest Caselaw 6243 Bom

Citation : 2021 Latest Caselaw 6243 Bom
Judgement Date : 7 April, 2021

Bombay High Court

Sher Sing S/O Nanak Sing Gill (C- ... vs The State Of Maharashtra And Ors on 7 April, 2021

Bench: S.S. Shinde, Manish Pitale

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                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CRIMINAL APPELLATE JURISDICTION

                     CRIMINAL WRIT PETITION NO. 242 OF 2021

Sher Sing S/o. Nanak Snigh Gill                                 ...Petitioner

         Versus

The State of Maharashtra & Ors.                                 ...Respondents
                                     ...
Mr. Prashant M. Nagargoje for Petitioner.
Mr. J P Yagnik, APP for State.
                                     ...

                                        CORAM : S. S. SHINDE &
                                                 MANISH PITALE, JJ.

DATE : 17th MARCH, 2021.

P.C.:

. Heard. Reserved for judgment.

( MANISH PITALE, J.) (S. S. SHINDE, J.)

Bhagyawant Punde

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