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Vishal Ramdas Kale And Ors vs The State Of Maharashtra And Anr
2021 Latest Caselaw 6242 Bom

Citation : 2021 Latest Caselaw 6242 Bom
Judgement Date : 7 April, 2021

Bombay High Court
Vishal Ramdas Kale And Ors vs The State Of Maharashtra And Anr on 7 April, 2021
Bench: S.S. Shinde, Manish Pitale
                                                 1/1                              11-WP-1014-2021.doc




                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CRIMINAL APPELLATE JURISDICTION

                    CRIMINAL WRIT PETITION NO. 1014 OF 2021

Vishal Ramdas Kale & Ors.                                        ...Petitioners

         Versus

The State of Maharashtra & Anr.                                  ...Respondents
                                                 ...
None for the Petitioners.
Ms. Keral Mehta for Respondent No. 2.
Mrs. A.S. Pai, APP for State.
                                   ...

                                        CORAM : S. S. SHINDE &
                                                 MANISH PITALE, JJ.
                                        DATE :         7th APRIL, 2021.

P.C.:

1. There is a office note that the directions contained in the

judgment/order dated 15.03.2021 are complied. Hence, no further orders

are necessary.

( MANISH PITALE, J.) (S. S. SHINDE, J.)

Bhagyawant Punde

 
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