Citation : 2021 Latest Caselaw 6161 Bom
Judgement Date : 6 April, 2021
Chittewan 1/1 20. IAL 9460-20.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO.9460 OF 2020
WITH
SUMMONS FOR JUDGMENT (L) NO.34 OF 2020
IN
COMMERCIAL SUMMARY SUIT NO.238 OF 2020
Cethar Ltd. ... Plaintiff
Versus
SKS Power Generation
(Chhattisgarh) Ltd And Another ... Defendants
....
Ms. Aditi i/b R. Subramanian for the Applicant in Interim Application
(L) No.9460 of 2020.
Ms. Vinodini Srinivasan i/b Mulla & Mulla for the Plaintiff.
Mr. Prakash Shinde a/w Ms. Niyati Merchant i/b MDP & Partners for
the Defendant-Indian Bank.
.....
CORAM : S.C. GUPTE, J.
DATE : 6 APRIL 2021
P.C. :
. Stand over to 19 April 2021.
(S.C. GUPTE, J.)
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