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Santosh Kailas Jadhav vs The State Of Maharashtra And ...
2021 Latest Caselaw 6091 Bom

Citation : 2021 Latest Caselaw 6091 Bom
Judgement Date : 5 April, 2021

Bombay High Court
Santosh Kailas Jadhav vs The State Of Maharashtra And ... on 5 April, 2021
Bench: Ujjal Bhuyan, M. G. Sewlikar
                                        1
                                                              wp2463.19, etc..odt

              IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                         BENCH AT AURANGABAD

                          WRIT PETITION NO.2463 OF 2019


 Anil Kailas Jadhav                         ...PETITIONER

          VERSUS

 State of Maharashtra & ors.                ...RESPONDENTS


 Mr M.K. Bhosle, Advocate for the petitioner
 Mr P.N. Kutti, A.G.P. for respondent no.1


                                      WITH
                          WRIT PETITION NO.2478 OF 2019


 Santosh Kailas Jadhav                      ..PETITIONER

          VERSUS

 State of Maharashtra & ors.                ...RESPONDENTS


 Mr M.K. Bhosle, Advocate for the petitioner
 Mr P.S. Patil, A.G.P. for respondent no.1

                                     CORAM : UJJAL BHUYAN
                                                   AND
                                             M.G. SEWLIKAR, JJ.
                                     DATE    : 05-04-2021

 PER COURT :



Learned Counsel for the petitioners to circulate Full Bench

judgment, 2019 (6) Mh.L.J. 679 on the point in issue.

wp2463.19, etc..odt

2. Stand over to 07-04-2021.




 (M.G. SEWLIKAR)                          (UJJAL BHUYAN)
       JUDGE                                   JUDGE


 amj





 

 
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