The Manager National Insurance ... vs Mr. Mushir Najir Shaikh And Others
2021 Latest Caselaw 5992 Bom

                                                            2-FA-ST-9736-2015.doc


Shailaja


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          CIVIL APPELLATE JURISDICTION
                   FIRST APPEAL [STAMP] NO.9736 OF 2015
                                      A/W
                       CIVIL APPLICATION NO.1099 OF 2016
                                      A/W
                       CIVIL APPLICATION NO.1100 OF 2016
                                       IN
                   FIRST APPEAL [STAMP] NO.9736 OF 2015


The Manager National Insurance              ]
Company Limited through its                 ]
Mumbai Regional Office-II.                  ]      Appellant
           Vs.
Mushir Najir Shaikh and others.             ]      Respondents
                               .....
Ms. Harshada M. Rane, for Appellant.

None for Respondents.
                                      .....

                                    CORAM : PRITHVIRAJ K. CHAVAN, J.

                                    DATE        : 1st April, 2021.
P.C:

1. Learned Counsel for the appellant, on instructions, seeks to withdraw the appeal. She submits that the judgment and Award dated 10th November, 2014 passed by the learned Member, M.A.C.T, Islampur in M.A.C.P No.94 of 2009 has already been satisfied by the appellant-insurer.

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2-FA-ST-9736-2015.doc

2. The appeal stands disposed of as withdrawn.

3. The respondent-claimant is at liberty to withdraw the entire amount of compensation with accrued interest deposited by the appellant-insurer.

4. Court fees be refunded as per the rules.

5. Statutory deposit, if any, be transferred to M.A.C.T., Islampur.

6. The learned Member, M.A.C.T, Islampur thereafter shall proceed further, in accordance with law, in respect of the said statutory deposit.

7. In view of disposal of the appeal, pending applications, if any, shall stand disposed of.

[PRITHVIRAJ K. CHAVAN, J.]

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