Abhijeet Velapure vs The Union Of India And Ors
2021 Latest Caselaw 5986 Bom

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                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CRIMINAL APPELLATE JURISDICTION

                                 WRIT PETITION NO.82 OF 2021



     Abhijeet Valapure                          ....   Petitioner
           Vs.
     The Union of India & Ors.                  ....     Respondents



     Mr. Vinay V. Nair for Petitioner

     Mr. J.P. Cama, Senior Counsel a/w Mr. R.S. Pai, Mr. Anand R. Pai, Mr.
     Kaushal Udeshi and Mr. Vedant Chhajed i/by M/s Sanjay Udeshi and
     Co. for Respondent Nos. 2 and 3.

     Mr. Saurabh Kshirsagar i/by Mr. Hiten S. Venegavkar for Respondent
     No. 7/CBI.

     Mr. D.P. Singh for Respondent No. 1/ Union of India.
     Mr. V.B. KondeDeshmukh, APP for Respondent-State.

                                         Coram : S.S. SHINDE AND
                                                 MANISH PITALE, JJ.

Date : 1st APRIL, 2021 P.C.:

1. Heard.

2. Reserved for Judgment.

( MANISH PITALE, J.) ( S.S. SHINDE, J.)