Kailas Pundlik Pawar vs Divisional Commissioner Nashik ...
2021 Latest Caselaw 5985 Bom

                                                              912-wpst 92852-20.docx
Prajakta Vartak



                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             CIVIL APPELLATE JURISDICTION

                        WRIT PETITION (ST.) NO.92852 OF 2020

              Kailas Pundlik Pawar                            ...Petitioner
                         vs.
              Divisional Commissioner,
              Nashik Divisions & Ors.                         ...Respondents
                                               .....

              Mr.Girish Godbole i/b. Mr.Avinash Naikwadi and Mr.Drupad Patil
              with Ms.Swati Jadhav for petitioner.
              Ms.Neha Bhide, 'B' Panel counsel for State.
              Mr.A.Y. Sakhare, Senior Advocate with Mr.Rohan Mirpury and
              Mr.Viraj Kadam for Respondent No.3.
                                            .....

                                     CORAM :- DIPANKAR DATTA, CJ &
                                              G. S. KULKARNI, J.

                                     DATE :-     APRIL 01, 2021.
              PC :

Judgment reserved. Ofcial fle, which was produced by

the State of Maharashtra before the Maharashtra

Administrative Tribunal containing the relevant orders, shall be

placed before this bench by Ms.Bhide, learned counsel for the

State, on April 05, 2021.

(G. S. KULKARNI, J.) (CHIEF JUSTICE)