Citation : 2021 Latest Caselaw 5982 Bom
Judgement Date : 1 April, 2021
sat 33. comss 210-2016.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUMMARY SUIT NO. 210 OF 2016
WITH
SUMMONS FOR JUDGMENT NO. 15 OF 2017
KBC Bank NV is a Belgian
Universal Multi-Channel Bank ...Plaintiff
vs.
HVK International Pvt.Ltd. ...Defendant
Mr.Kunal Chheda i/b. Chetan Mhatre for Plaintiff.
Ms.Snehlata Srivastav i/b. S.V. Vora for Defendant.
CORAM : S.C. GUPTE, J.
DATE : 1 APRIL 2021
P.C. :
S.O. to 5 April 2021 for marking of documents.
(S.C. GUPTE, J.)
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