Aditya Sunder Raj And Anr vs Ravi N Iyer And 2 Ors
2021 Latest Caselaw 5978 Bom

Citation : 2021 Latest Caselaw 5978 Bom
Judgement Date : 1 April, 2021

Bombay High Court

Aditya Sunder Raj And Anr vs Ravi N Iyer And 2 Ors on 1 April, 2021

Bench: S.C. Gupte

sat                                                                          21. sj 128-2018.doc


                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            ORDINARY ORIGINAL CIVIL JURISDICTION

                          SUMMONS FOR JUDGMENT NO. 128 OF 2018
                                          IN
                         COMMERCIAL SUMMARY SUIT NO. 908 OF 2018

      Aditya Sunder Raj & Anr.                                         ...Plaintiffs
            vs.
      Ravi N. Iyer & Ors.                                              ...Defendants

      Mr.Vishnudutt Mishra i/b. Sanjeet Shukla for Plaintiffs.
      Mr.Ravi Gadagkar i/b. V.I.Juris for defendant Nos.1 and 3.

                                              CORAM : S.C. GUPTE, J.

DATE : 1 APRIL 2021

P.C. :