Sansui Steels Pvt. Ltd vs Samir Narain Bhojwani
2021 Latest Caselaw 5975 Bom

sat                                                                      24. sjl 587-2021.doc


                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            ORDINARY ORIGINAL CIVIL JURISDICTION

                         SUMMONS FOR JUDGMENT (L) NO. 587 OF 2021
                                            IN
                         COMMERCIAL SUMMARY SUIT NO. 315 OF 2020
                                           WITH
                            INTERIM APPLICATION NO. 602 OF 2021

      Sansui Steels Pvt.Ltd.                                        ...Plaintiff
            vs.
      Samir Narain Bhojwani                                         ...Defendant

                                              WITH
                                INTERIM APPLICATION NO. 81 OF 2021
                                                IN
                                       SUIT NO. 449 OF 2017

      Ashok Commercial Enterprises & Ors.                           ...Plaintiffs
             vs.
      Satellite Developers Pvt.Ltd.                                 ...Defendant

      Mr.Manoj G. Agre i/b. G.B. Kedia for Plaintiff in Comss 315/2020.
      Mr.D.V. Deokar i/b. Parimal K. Shroff & Co. for Defendant in Comss
      315/2020.


                                              CORAM : S.C. GUPTE, J.

DATE : 1 APRIL 2021

P.C. :

S.O. to 15 April 2021. Interim Application No.81 of 2021 be de-tagged.

(S.C. GUPTE, J.)