Deloitte Haskins And Sells Llp vs Union Of India And Ors
2019 Latest Caselaw 89 Bom

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pmw
                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            CRIMINAL APPELLATE JURISDICTION
                           CR. WRIT PETITION NO. 4144 OF 2019

       N Sampath Ganesh                                      ... Petitioner
            Vs.
       Union Of India And Anr.                               ...Respondents

                                              WITH
                               CR. WRIT PETITION NO. 4145 OF 2019

       B S R And Associates Llp And Anr.                     ... Petitioner
             Vs.
       Union Of India And Anr.                                ... Respondents

                                              WITH
                               CR. WRIT PETITION NO. 5023 OF 2019

       Deloitte Haskins And Sells Llp                        ....Petitioner
             Vs.
       Union Of India And Ors.                               ....Respondents

                                              WITH
                               CR. WRIT PETITION NO. 5035 OF 2019

       Kalpesh Mehta                                         ....Petitioner
             Vs.
       Union Of India And Ors.                               ....Respondents

                                              WITH
                               CR. WRIT PETITION NO. 5036 OF 2019

       Udayan Sen                                             ...Petitioner
            Vs.
       Union Of India And Ors.                               ....Respondents
                                              WITH
                               CR. WRIT PETITION NO. 5263 OF 2019

       Hari Sankaran                                         ....Petitioner


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      Vs.
 Union Of India And Ors.                                     ...Respondents

                                        ---------

 Mr. Zal Andhyarujina a/w Mr. V.P. Singh, Mr. Aditya Jalan, Mr. Aman
 Sharma, Ms. Anushla Laroiya, Ms. Vanya Chhabra and Mr. Hursh Meghani
 i/b AZB & Partners, Advocate for the Petitioner in WP No.4144/2019.

 Mr. Darius J. Khambata, Senior Advocate a/w Dr. Sujay Kantawala i/b
 AZB & Partners, Advocate for the Petitioners in WP No.4145/2019.

 Mr. J. Dwarkadas, Sr. counsel a/w Mr. Amit Desai,Sr. Counsel a/w Ms.
 Rhishika Harish, Rahul Dwarkadas, Ms. Prachi Dhanani, Ms.Rohini
 Jaiswal i/by Veritas Legal for the Petitioner in WP No.5023/2019.

 Mr. Robin Jaisinghani i/by Dastur Kalambi & Associates for the petitioner
 in WP No.5035/2019, 5036/2019.

 Mr. Aspi Chinoy, Senior Advocate a/w Mr.Animesh Bisht, Mr.Aditya Sikka,
 Ms. Drishti Das, i/b Cyril Amarchand Mangaldas, for Respondent no.1 in
 WP Nos.4144/2019, 4145/2019, 5023/2019, 5035/2019, 5036/2019 and
 5263/2019.

 Dr. F.R.Shaikh - APP for State.

                           CORAM :    B.P. DHARMADHIKARI &
                                      SMT. SADHANA S. JADHAV, JJ.

DATE : 26th NOVEMBER 2019.

P.C.:

1 These matters are already expedited and have not been

heard. Though this Court fixed the matter at least twice at 3.00 pm,

because of other business, matters could not be touched. Today, position

is not different.

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 2                We therefore direct Registry to list the matter at 3.00 pm on

4th December 2019 and onwards each day till conclusion of hearing.

Interim orders to continue.

(SMT. SADHANA S. JADHAV, J.) (B.P. DHARMADHIKARI, J.)

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