The Punjab And Maharashtra Co-Op. ... vs M/S Quick Cool Enterprises, Mr. ...
2019 Latest Caselaw 53 Bom

      CRP                                  1     (6) 60-63-EXA-1128 to 1132-2012 .doc




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 ORDINARY ORIGINAL CIVIL JURISDICTION

                 EXECUTION APPLICATION NO. 1128 OF 2012

The Punjab & Maharashtra Co-op. Bank Ltd.             ...         Applicant/Claimant
            V/s.
M/s. Quick Cool Enterprises
Mr. Ramu Dinesh Mishra & Ors.                         ...         Respondents

                                 AND
                 EXECUTION APPLICATION NO. 1129 OF 2012

The Punjab & Maharashtra Co-op. Bank Ltd.             ...         Applicant/Claimant
            V/s.
Mr. Sharad Chandran Swaminath & Ors.                  ...         Respondents

                                 AND
                 EXECUTION APPLICATION NO. 1131 OF 2012

The Punjab & Maharashtra Co-op. Bank Ltd.             ...         Applicant/Claimant
             V/s.
Mr. Gurinder Singh Gujaral,
Prop of Mr. Priti Travels                             ...         Respondent

                                 AND
                 EXECUTION APPLICATION NO. 1132 OF 2012

The Punjab & Maharashtra Co-op. Bank Ltd.             ...         Applicant/Claimant
             V/s.
Mr. Prashant Vasant Sawant (Applicant)
Mrs. Pranali P. Sawant (Co-Applicant)                 ...         Respondents



Mr. Ashok Satpute, a/w. Mr. Sandip Singh Dua, representative of PMC Bank.
for the Applicant/Claimant.


                      CORAM :      G. S. KULKARNI, J.

DATE : 25th November, 2019.

CRP 2 (6) 60-63-EXA-1128 to 1132-2012 .doc

P.C.:-

Office to examine whether there is appropriate compliance,

stand over to 02/12/2019.

(G.S.Kulkarni, J.)