The State Of Maharashtra Through ... vs Smt. Kanchan Wd/O Atul Pande And ...
2019 Latest Caselaw 20 Bom

                                                                                                                fa 782.2015.odt
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                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             NAGPUR BENCH : NAGPUR

                                FIRST APPEAL (FA) NO. 782 OF 2015
                [The State of Maharashtra Vs. Smt. Kanchan Wd/o Atul Pande and anr.]
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Office Notes, Office Memoranda of                                                                Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order__________________________________________________________



                                          CORAM : M. G. GIRATKAR, J.

DATE : 24/07/2019

Heard Shri Nikhil Joshi, learned AGP for the appellant and Shri V. R. Chaudhari, learned Advocate for respondent no. 1.

Put up for final hearing on 08.08.2019.

JUDGE SMGate