Artha Vrddhi Securities Ltd ... vs Mahavir Prasad Gujjar ...
2019 Latest Caselaw 85 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          ARBITRATION PETITION NO. 547 OF 2018

 Artha Vrddhi Securities Ltd (member Of Nse)          ....Petitioner
            V/S
 Mahavir Prasad Gujjar (constituent)               ....Respondent

WITH ARBITRATION PETITION NO. 546 OF 2018

Artha Vrddhi Securities Ltd. (member Of Nse) ....Petitioner V/S Manoj M Mittal (constituent) ....Respondent

WITH ARBITRATION PETITION NO. 548 OF 2018

Artha Vrddhi Securities Ltd(member Of Nse) ....Petitioner V/S Satyabhama Prabhudayal Chamria(constituent) ....Respondent

WITH ARBITRATION PETITION NO. 549 OF 2018

Artha Vrddhi Securities Ltd (member Of Nse) ....Petitioner V/S Ms Vedika Pankaj Chamria (constituent) ....Respondent

Mr.Shaunak Thakkar with Ms.Gunjan Jayakar, Ms.Priyanka Kumar and Mr.Arshit Jain i/by R.V.Legal for Petitioners. Mr.Prateek Saksaria with Mr.Simil Purohit, Mr.Bharatkumar Jain and Ms.Jaisha Sabavala i/by Hariani And Co.for Respondents

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CORAM : B.P. COLABAWALLA, J DATE : 24th January, 2019 P.C. :

Stand over to 25/01/2019 for passing orders.

( ASSOCIATE )

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