Citation : 2019 Latest Caselaw 6 Bom
Judgement Date : 18 February, 2019
JSB
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 18th February, 2019
CALLED OUT FOR REJECTION :
29. EXAL/1225/2018 ) None present for the Applicants.
ARB NO. AA/HDFC/ )
2016/LOT-11/189 ) P.C.: Applicants and/or their Advocates
) to remove office objections on the
30. EXAL/1226/2018 ) Application and to get the same numbered
ARB NO. AA/HDFC/ ) and/or registered on or before 11.03.2019,
2017/LOT-8/113 ) failing Application to stand rejected under
) 986 of O.S. Rules for non-compliance of
31. EXAL/1228/2018 ) office objections.
ARB NO. AA/HDFC/ )
2017/LOT-9/039 )
)
32. EXAL/1231/2018 )
ARB NO. AA/HDFC/ )
2016/LOT-11/180 )
)
33. EXAL/1233/2018 )
ARB NO. AA/HDFC/ )
2017/LOT-9/293 )
)
37. EXAL/1243/2018 )
ARB NO. AA/HDFC/ )
2016/LOT-11/10 )
)
55. EXAL/1267/2018 )
ARB NO. 828/2016 )
)
56. EXAL/1268/2018 )
ARB NO. 1044/2016 )
)
57. EXAL/1269/2018 )
ARB NO. 887/2016 )
)
2. EXAL/790/2018 )
ARB NO. KMPLM/ )
138 OF 2016
18-02-2019
Prothonotary and Senior Master
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