Mrs. Saranga Anil Agarwal vs Navmunjal Nagar Co-Operative ...
2019 Latest Caselaw 51 Bom

Citation : 2019 Latest Caselaw 51 Bom
Judgement Date : 14 February, 2019

Bombay High Court

Mrs. Saranga Anil Agarwal vs Navmunjal Nagar Co-Operative ... on 14 February, 2019

                                          Before : Aniruddha M. Chandekar
                                          Prothonotary & Senior Master
                                          Date : 14th February, 2019

FOR DIRECTION :


 15   TPACL/254/2018 )                None present for Applicants.
      CARBP/295/2017 )
                     )                Mr. Akshat Shah I/b. RMG Law
 16   TPACL/266/2018 )                Associates, Advocate for Respondents/

S/1593/2009 ) Plaintiffs in Sr. No. 16.

) 17 TPACL/268/2018 ) P.C. : Despite of sufficient opportunities, none APPL/54/2016 ) appeared on behalf of Applicants.

      ARBP/1337/2015 )
                     )                Hence,    instant    Applications are
                     )                dismissed in-default. No order as to
                     )                costs.




Date : 14.02.2019                        Prothonotary & Senior Master

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