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Vishnu Radhakrushna Marudgan ... vs Jyoti Cooperative Credit Society ...
2019 Latest Caselaw 45 Bom

Citation : 2019 Latest Caselaw 45 Bom
Judgement Date : 13 February, 2019

Bombay High Court
Vishnu Radhakrushna Marudgan ... vs Jyoti Cooperative Credit Society ... on 13 February, 2019
Bench: T.V. Nalawade
                                                 1                               45 wp.3559.14.odt


                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                               BENCH AT AURANGABAD.

                                45 WRIT PETITION NO.3559 OF 2014
                                       WITH WP/11927/2014

             JYOTI CO-OPERATIVE CREDIT SOCIETY LIMITED KOPERGAON
                                    VERSUS
                VISHNU RADHAKRUSHNA MARUDGAN (DIED THR. LRS.)
                     VAISHALI VISHNU MARUDGAN AND OTHERS
                                            ...
      Advocate for Petitioner : Mr. Amol S. Gandhi.
      Advocate for Res. Nos.1-A & 1-B: Mr. Kunal Kale, h/f Mr. R. S. Deshmukh.
                                            ...

                                            CORAM :    T. V. NALAWADE, J.

DATE : 13th February, 2019.

P.C.:

. Mr. Kunal Kale, holding for Mr. R. S. Deshmukh, learned counsel

submits that Mr. R. S. Deshmukh, learned counsel has filed leave

note. Remove from the board.

[ T. V. NALAWADE, J. ] ndm

 
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