Hiralal D. Karnavt @ ... vs The State Of Maharashtra
2019 Latest Caselaw 22 Bom

                                FARAD CONTINUATION SHEET NO.

                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION


                               CIVIL APPLICATION NO.3519 OF 2015
                                             WITH
                               CIVIL APPLICATION NO.3547 OF 2015
                                               IN
                                 FIRST APPEAL NO.1247 OF 1988


 Office Notes, Office Memoranda of Coram,
  appearance, Court's orders or directions Court's or Judge's orders
           and Registrar's orders
Advocate for the Appellant Present.

                CORAM : V.R. KACHARE
                        REGISTRAR (JUDL - II)

                 Date : 19th December, 2019


          Advocate for the Applicant states that
Notice of Civil Application No.3519/2015 is
served to all Respondent.                  Therefore, the

Civil Application No.3547/2015 does not survive. Office to verify.

S.O. two weeks (excluding Christmas Vacation).

sd/-

Registrar (Judl.-II) dsm - R(J-II) - 19.12.19