Smt. Shantabai Laxman Doiphode vs The State Of Maharashtra, Thr. ...
2019 Latest Caselaw 81 Bom

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                       FARAD CONTINUATION SHEET
              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         NAGPUR BENCH : NAGPUR

                  WRIT PETITION NO. 6326 OF 2018
(Smt. Shantabai Laxman Doiphode V/s The State of Maharashtra & Ors.)

Office   Notes,      Office                     Court's or Judge's orders
Memoranda of Coram,
Appearances,        court's
orders or directions and
Prothonotary's orders


                          Mr. Mohan Sudame, Advocate for Petitioner.
                          Mr. D. P. Thakre, AGP for Respondent Nos.1 to 3.
                          Mr. A. R. Patil, Advocate for Respondent No.4.
                                                 ------

                                         CORAM : SUNIL B. SHUKRE AND
                                                 S. M. MODAK, JJ.

DATE : AUGUST 5, 2019

. Leave to file additional submissions by way of affidavit is granted.

2. Stand over two weeks.

                   JUDGE                                                               JUDGE


                    Yadav VG