Gauri Kunal Kadam Alias Gauri ... vs Kunal Manohar Kadam, S/O. Shri ...
2018 Latest Caselaw 1228 Bom

                                rsk                                          1/1                               5-MCA-168-18.doc




                                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                     CIVIL APPELLATE JURISDICTION


                                           MISCELLANEOUS CIVIL APPLICATION NO.168 OF 2018


                                        Office Notes, Office Memoranda of      Court's or Judge's orders and
                                        Coram, Appearances, Court's orders     Registrar's orders
                                        or directions


                                                                    ----
                                Mr.Hemant Ingle  i/b Mr. Sugat P. Ingle for the Applicant.
                                Ms.Neelam Ambokar for the Respondent.
                                                                    ----


                                                              CORAM  : A. M. DHAVALE, J.

                                                              DATE      : 28th  SEPTEMBER, 2018.


                                P.C.:
                                .              Heard the learned counsel for the parties. The wife has filed

application for transfer of Petition No.175/2017 from the Learned Civil Judge, Senior Division, Vasai Court to the Court of Civil Judge, Senior Division, Panvel. The matter is adjourned as part-heard to 17/10/2018. Meanwhile, the recording of evidence in Petition No.175/2017 before the Learned Civil Judge, Senior Division, Vasai is stayed.

                                                                                              (A. M. DHAVALE, J.)

             Digitally signed
Rajeshwari   by Rajeshwari
             Subodh Karve
Subodh       Date:
Karve        2018.10.01
             17:43:25 +0530