Ultra Tech Cement Ltd. Through Gm, ... vs Maharashtra State Electricity ...
2018 Latest Caselaw 1273 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 10764 OF 2011

 Maharashtra State Electricity Distribution               ....Petitioner
 Company Limited, Through Suprintending
 Engineer
              V/S
 The Electricity Ombudsman And Ors                     ....Respondent

WITH WRIT PETITION NO. 6783 OF 2009

Maharashtra State Electricity Distribution ....Petitioner Company Ltd.

V/S Venco Research And Breeding Farms Pvt. Ltd. ....Respondent And Anr.

WITH WRIT PETITION NO. 5367 OF 2016

Bulk Cement Corporation (india) Limited ....Petitioner V/S The Maharashtra State Electricity Distribution ....Respondent Company Limited And Anr.

WITH WRIT PETITION NO. 4573 OF 2016

Ultra Tech Cement Ltd. Through Gm, Shri. M.b. ....Petitioner Prabhu V/S Maharashtra State Electricity Distribution Co.

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Ltd. Through Superintending Engineering And Ors

WITH WRIT PETITION NO. 9858 OF 2016

Ambuja Cements Ltd. ....Petitioner V/S The Maharashtra State Electricity Distribution ....Respondent Co. Ltd. And Anr

WITH WRIT PETITION NO. 495 OF 2015

M/s. Intox Pvt. Ltd. ....Petitioner V/S The Superintending Engineer And Ors. ....Respondent

Shri A.A.Kumbhkoni A.G. a/w Rahul Sinha & S.B.Lolge i/b DSK legal for Petitioner in WP 10764/2011.

Mr Abhay Nevagi a/w Amit Singh i/b Abhay Nevagi & Assosiates for petitioner in WP 495/2015.

Shri R.S.Apte Sr Counsel i/b P.D.Pise for petitioner in WP 4573/2016,

Mr S.B Pawar a/w Mr A.R. Sawant i/by S.K.Legal Associates LLP for the petitioner in 5367/2016

Mr Rahul Narichania Sr. Counsel a/w Nidhish Malhotra a/w Zoya Syed and Darshan Furia i/b Ashish Mehta for petitioner in W.P 9858/2016.

....Respondent

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Neeta Masurkar a/w S.G.Thakur a/w Neiyaati Masurkar for RespondentNo.2 in WP 10764/2011.

Mrs Shruti D.Vyas \\\'B\\\' panel counsel for State in all matters.

Shri A.A.Kumbhkoni A.G. a/w Rahul Sinha & S.B.Lolge i/b DSK legal for Respondent in WP 9858/2016 and WP 5367/2016 & WP4573/2016.

Mr Gautam Ankhed a/w Ankur Shah i/b Shri Hemant Sethi for R.1 in WP 6783/2009.

CORAM : S.C. DHARMADHIKARI, A.M. BADAR & SMT. BHARATI HARISH DANGRE, JJ DATE : 31st October, 2018 P.C. :

Arguments are concluded. Judgment is reserved

( FOR REGISTRAR JUDICIAL - I )

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