Parampujya Dr. Babasaheb ... vs Seema Co Operative Housing ...
2018 Latest Caselaw 1221 Bom

sbw
                                                                                  62.wp-2699.18.odt

                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION


                                      WRIT PETITION NO.2699 OF 2018


           Parampujya Dr. Babasaheb Ambedkar & Anr.                       .. Petitioners
                         Vs.
           Seema Co-op. Housing Society Ltd. & Ors.                       .. Respondents


           Mr. Sanjeev Sawant for the petitioners.
           Mr. S.R. Sawant and Sandeep Mahadik for respondent nos.1 and 2.
           Mr. Amit Shastri, AGP, for respondent nos.3 to 5.


                                             CORAM : A.K. MENON, J.

DATED : 9TH OCTOBER, 2018. P.C. :

1. Replies, to be filed within a period of four weeks from today.

2. To be listed for final hearing matters as per its turn.

(A.K. MENON,J.)

Sandhya Bhagu Wadhwa Digitally signed by Sandhya Bhagu Wadhwa Date: 2018.10.11 16:25:51 +0530