Dhanraj Menghraj Rajpal vs Rajkumari Menghraj Rajpal ...
2018 Latest Caselaw 1227 Bom

ary                            Before: Shri K.K. Trivedi,
                                       Addl. Registrar (O.S.)/
                                       Addl. Prothonotary and Senior Master

                                Date : 2nd November, 2018.

MENTIONED, NOT ON BOARD:
9. TP/2407/2017 S. Chitre i/ Pardiwala & Co., Advocate for
                Petitioner.

                             P.C.:     1.   By praecipe dated nil, Petitioner is
                                       seeking to carry out amendment as per
                                       praecipe.


                                       2.   Perused    praecipe.             Amendment
                                       allowed as per praecipe, if Petition is
                                       pending.    Amendment to be carried out
                                       within four weeks from today.




                                                   Addl. Registrar (O.S.)/
02.11.2018

Addl. Prothonotary and Senior Master