Raisabegum Nurullakhan vs Abulla Khan Nasarull Khan & Others
2018 Latest Caselaw 672 Bom

           IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                      BENCH AT AURANGABAD

                       WRIT PETITION NO. 3840 OF 1994

          Smt. Raisa Begum Nurulla Khan,
          Age. 32 years, Occu. Household,
          R/o. Parbhani, Sarfaraz Nagar, 
          Parbhani, Dist. Parbhani.
  
                   Versus

 1.       Shri Abdullakhan Nasurullakhan,
          Age. 45 years, Occu. Agril.,
          R/o. Gangakhed, Dist. Parbhani.

 2.       The Additional Commissioner,
          Aurangabad.

 3.       The Deputy Collector,
          Sailu.

          Advocate for Petitioner : Shri Syed Zahed Ali
                                         h/f. Shri A.S. Golegaonkar.
          Advocate for Respondent No. 1 : Smt. Vinaya (Muley) 
                                                    Dharurkar.
          AGP for Respondent Nos. 2 & 3 : Shri V.S. Badakh.


                                         CORAM : RAVINDRA V. GHUGE, J.

Dated : 18th January, 2018

ORAL JUDGMENT :

1. Learned counsel for the petitioner submits, on instructions,

that the petitioner desires to withdraw this petition.

2. Considering the same, this petition is disposed of as

withdrawn. Rule is discharged.

( RAVINDRA V. GHUGE, J. ) S.P.C.