Onkar Chandrakant Khatu vs Harendra Rajaram Khatu ...
2017 Latest Caselaw 7105 Bom

SAH                                       Before: Shri S. P. Mathkar,
                                          Addl. Registrar (O.S.)/
                                          Addl. Prothonotary and Senior Master

                                           Date : 01.09.2017


MENTIONED, NOT ON BOARD:

9. TP 1376-2017             Onkar Chandrakant khatu I/b Mrs. Rajashree
                            Nair Advocate for Petitioner.

                            P.C.: As      per     praecipe        dated         24.08.2017,
                                     Petitioner    is    seeking          to     carry        out
                                     amendment          as    per      requisition          Nos.
                                     2,4,5,6,9,11, and 13 of First Notice.




                                     Perused First Notice. Amendment allowed
                                     as per praecipe, if, Petition is pending.
                                     Amendment to be carried out within two
                                     weeks from today.




01.09.2017

Addl. Registrar (O.S.)/ Addl. Prothonotary and Senior Master