Shri. Suresh Bapu Sankanna And Ors vs State Of Maharashtra And Ors
2017 Latest Caselaw 8132 Bom

                                                                                  WPST. 16719-17


VPH

                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     CIVIL APPELLATE JURISDICTION
                                       WRIT PETITION (St.) No. 16719 OF 2017

                   Suresh Bapu Sankanna & Ors.                 ...   Petitioners
                          Vs.
                   State of Maharashtra & Ors.                 ...   Respondents
                                                     ***
                   Mr. Manoj Patil, for the Petitioners.
                   Mr. Prathamesh Bhargude, for Respondent No. 5.
                                                         ***

                                                           CORAM : A. A. SAYED, &
                                                                      MANISH PITALE, JJ.

                                                           DATE     : OCTOBER 12, 2017
                   PC :

1. Not on board. Upon mentioning, taken on board.

2. By consent of both the counsel, the date "8.9.20017",

appearing in para 15 of the said judgment and order dated 9.10.2017

be read as "8.9.2017" and the date "23.3.2015", appearing in para 22

be read as "23.12.2015".

3. The judgment dated 9.10.2017 be corrected accordingly.

                         Sd/-                                                        Sd/-
                   [MANISH PITALE, J.]                                      [A. A. SAYED, J.]
Vinayak Halemath