Bhagubai Mhatarba Chaudhari Died ... vs Bhanudas Shankar Patare Deceased ...
2017 Latest Caselaw 7803 Bom

                                           1                             CA 12731-2016

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABA       

                      CIVIL APPLICATION NO. 12731 OF 2016
                                      IN 
                         WRIT PETITION NO. 3593 OF 1994

 Bhagubai Mhatarba Chaudhary  (DIED) through L.Rs.   ...PETITIONERS
                      VERSUS
 Bhanudas Shankar Patare (DIED) through L.Rs.        ...RESPONDENTS


 Mr. A.V. Hon,  Advocate for petitioners
 Mr A.P. Bhandari, Advocate for respondents No. 1/a to 1/c, 2 to 6

                                                       CORAM : NITIN W. SAMBRE, J. 

                                                       DATE    :  4th October, 2017

 ORAL ORDER :

This application is for bringing legal representatives of

deceased respondent No.4/b on record.

2. Mr Bhandari, learned Counsel for respondents, has no

objection for bringing legal representatives of deceased respondent

No.1/b.

3. As such, the application stands allowed in terms of Prayer

Clause "A".

4. Appropriate amendment be carried out, failing which the

Writ Petition shall stand dismissed without further reference to the Court.

( NITIN W. SAMBRE, J.) pjm