Abrar Ahemad Mohammad Ishaq Died ... vs Nidhi Pande And Others
2017 Latest Caselaw 9126 Bom

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              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

                      CIVIL APPLICATION NO. 11832 OF 2017
                              IN RAST/26736/2017

  ABRAR AHEMAD MOHAMMAD ISHAQ DIED LRS NIKHAT SHABANA
                     SIDDIQUE AND OTHERS
                             VERSUS
                  NIDHI PANDE AND OTHERS
                                ...
         Advocate for Applicants : Thigale Girish K. (naik)
              AGP for Respondents: Mrs.D.S.Jape
                                ...
                        CORAM : S.S.SHINDE &
                                    MANGESH S. PATIL,JJ.

DATE : 28/11/2017

PER COURT :-

Heard. Notice returnable on 19/12/2017. Learned AGP waives service of notice for all respondents.

(MANGESH S. PATIL,J.) (S.S.SHINDE,J.) umg/