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The State Of Maharashtra And ... vs Shivchhatrapati Sarvajanik ...
2017 Latest Caselaw 9124 Bom

Citation : 2017 Latest Caselaw 9124 Bom
Judgement Date : 28 November, 2017

Bombay High Court
The State Of Maharashtra And ... vs Shivchhatrapati Sarvajanik ... on 28 November, 2017
Bench: S.S. Shinde
                                                                               914
                                      -1-


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD


                      CIVIL APPLICATION NO. 14037 OF 2017
                              IN RAST/34467/2017

           THE STATE OF MAHARASHTRA AND OTHERS
                            VERSUS
    SHIVCHHATRAPATI SARVAJANIK WACHNALAYA THROUGH ITS
                          SECRETARY
                               ...
                AGP for Applicants : Mr.D.R.Kale
                Adv.Mr.S.B.Gastgar for petr in WP.
                               ...
                        CORAM : S.S.SHINDE &
                                   MANGESH S. PATIL,JJ.

DATE : 28/11/2017

PER COURT :-

Heard. Notice returnable on 21/12/2017. In addition to Court process, applicants are at liberty to serve respondent by Speed Post, E-mail, Fax and file affidavit of service.

(MANGESH S. PATIL,J.) (S.S.SHINDE,J.) umg/

 
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