Vijay Digambar Hande vs The State Of Maharashtra And ...
2017 Latest Caselaw 9122 Bom

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              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

                      CIVIL APPLICATION NO. 11907 OF 2017
                               IN RAST/4289/2016

                         VIJAY DIGAMBAR HANDE
                                  VERSUS
                 THE STATE OF MAHARASHTRA AND OTHERS
                                      ...
                   Advocate for Applicants : Kodale Vikas G
                     AGP for Respondents: Mrs.D.S.Jape

                                     ...
                                CORAM : S.S.SHINDE &
                                         MANGESH S. PATIL,JJ.

DATE : 28/11/2017

PER COURT :-

Heard. Notice returnable on 21/12/2017. Learned AGP waives service of notice for respondents 1 and 2. In addition to Court process, applicant is at liberty to serve respondents no. 3 to 5 by Speed Post, E-mail, Fax and file affidavit of service.

(MANGESH S. PATIL,J.) (S.S.SHINDE,J.) umg/