Citation : 2017 Latest Caselaw 8489 Bom
Judgement Date : 6 November, 2017
06.11MCA1273.17 1/1
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR.
M.C.A NO.1273/2017
Sangita W/o Pankaj Tambe
...vs...
Pankaj S/o Shankarrao Tambe
________________________________________________________________________
Office Notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's orders
or directions and Registrar's orders.
Mrs. K.S. Karmarkar,Adv. for applicant.
CORAM : P.N. DESHMUKH, J.
DATE : 6th NOVEMBER, 2017.
Issue notice to non-applicant returnable on 30.11.2017.
Hamdast allowed.
JUDGE Parpalliwar
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