Wednesday, 22, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Smt. Satyabhama Govindrao ... vs Digamber S. Nikam & Anr
2017 Latest Caselaw 8488 Bom

Citation : 2017 Latest Caselaw 8488 Bom
Judgement Date : 6 November, 2017

Bombay High Court
Smt. Satyabhama Govindrao ... vs Digamber S. Nikam & Anr on 6 November, 2017
Bench: P.N. Deshmukh
06.11FA 634.09                                                                                                             1/1

                         FARAD CONTINUATION SHEET
                IN THE HIGH COURT OF  JUDICATURE  AT BOMBAY
                          NAGPUR BENCH  : NAGPUR.
                                            F.A. NO.634/2009.
                Smt. Satyabhama Govindrao Gadhave and another
                                          ...vs...
                          Digambar S. Nikam and another
________________________________________________________________________
Office Notes, Office Memoranda of
Coram, appearances, Court's orders    Court's or Judge's orders
or directions and Registrar's orders.
                                 
                                
                                            CORAM :     P.N. DESHMUKH, J.

DATE : 6th NOVEMBER, 2017.

None present for the appellants. Stand over to 15.11.2017 for dismissal.

JUDGE Parpalliwar

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter