Rubeena Parveen W/O Nadeem Ahmad vs Nadeem Ahmad Shaikh Ayyub
2017 Latest Caselaw 8478 Bom

06.11MCA1272.17                                                                                              1/1

                        FARAD CONTINUATION SHEET
               IN THE HIGH COURT OF  JUDICATURE  AT BOMBAY
                         NAGPUR BENCH  : NAGPUR.
                                        M.C.A NO.1272/2017
                      Rubeena Parveen W/o Nadeem Ahmad
                                        ...vs...
                          Nadeem Ahmad Shaikh Ayyub
________________________________________________________________________
Office Notes, Office Memoranda of
Coram, appearances, Court's orders    Court's or Judge's orders
or directions and Registrar's orders.
                               Mr. S. Jagirdar,Adv. for applicant.

                                                        CORAM :     P.N. DESHMUKH, J.

DATE : 6th NOVEMBER, 2017.

Issue notice to respondent returnable on 18.12.2017. In the meantime, there shall be stay to R.C.S. No.47/2016 pending on the file of C.J.J.D., Murtijapur till adjournment.

JUDGE Parpalliwar