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Smt. Shewanta Ashantu Kodape And 2 ... vs Anilprasad Maheshprasad And 2 ...
2017 Latest Caselaw 8477 Bom

Citation : 2017 Latest Caselaw 8477 Bom
Judgement Date : 6 November, 2017

Bombay High Court
Smt. Shewanta Ashantu Kodape And 2 ... vs Anilprasad Maheshprasad And 2 ... on 6 November, 2017
Bench: P.N. Deshmukh
06.11FA 275.15                                                                                                             1/1

                         FARAD CONTINUATION SHEET
                IN THE HIGH COURT OF  JUDICATURE  AT BOMBAY
                          NAGPUR BENCH  : NAGPUR.
                                         F.A. NO.275 OF 2015.
                          Smt. Shewanta Ashantu Kodape
                                        ...vs...
                     Anilprasad Maheshwarprasad and others
________________________________________________________________________
Office Notes, Office Memoranda of
Coram, appearances, Court's orders    Court's or Judge's orders
or directions and Registrar's orders.
                               Mr. P.P.Pendke, Adv. for appellant. 
                               Mr. M.B.Joshi, Adv. for respondent No.3.

                                                         CORAM :     P.N. DESHMUKH, J.

DATE : 6th NOVEMBER, 2017.

Learned Counsel for the appellant submits that filing of private paper book be dispensed with, in view of the fact that appellant has filed copies of deposition of the witnesses and other relevant documents.

In that view of the matter,filing of private paper book is dispensed with. First appeal be shown in the caption of final hearing. Appellant to supply copies of documents to the respondents.

JUDGE Parpalliwar

 
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