Iffco-Tokio General Insurance ... vs Suman W/O. Shravan Raut And 2 Ors
2017 Latest Caselaw 8475 Bom

06.11FA 645.09                                                                                                             1/1

                         FARAD CONTINUATION SHEET
                IN THE HIGH COURT OF  JUDICATURE  AT BOMBAY
                          NAGPUR BENCH  : NAGPUR.
                                            F.A. NO.645/2009.
                      Iffco-Tokio General Insurance Co. Ltd. 
                                          ...vs...
                      Suman W/o shrawan Raut and Others
________________________________________________________________________
Office Notes, Office Memoranda of
Coram, appearances, Court's orders    Court's or Judge's orders
or directions and Registrar's orders.
                                 
                                
                                            CORAM :     P.N. DESHMUKH, J.

DATE : 6th NOVEMBER, 2017.

None present for the appellants. Stand over to 20.11.2017 for dismissal.

JUDGE Parpalliwar