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Damodar S/O Laxman Wagh vs Mulchand S/O Harilal Chavan And ...
2017 Latest Caselaw 8474 Bom

Citation : 2017 Latest Caselaw 8474 Bom
Judgement Date : 6 November, 2017

Bombay High Court
Damodar S/O Laxman Wagh vs Mulchand S/O Harilal Chavan And ... on 6 November, 2017
Bench: P.N. Deshmukh
06.11FA 187.17                                                                                                             1/1

                         FARAD CONTINUATION SHEET
                IN THE HIGH COURT OF  JUDICATURE  AT BOMBAY
                          NAGPUR BENCH  : NAGPUR.
                                         F.A. NO.187 OF 2017
                           Damodhar S/o Laxman Wagh
                                        ...vs...
                      Mulchand S/o Harilal chavan and others
________________________________________________________________________
Office Notes, Office Memoranda of
Coram, appearances, Court's orders    Court's or Judge's orders
or directions and Registrar's orders.
                               Mr. N.S. Warulkar, Adv. for appellant. 
                               Mr. P.G. Pathak, Adv. for respondent No.4.

                                                         CORAM :     P.N. DESHMUKH, J.

DATE : 6th NOVEMBER, 2017.

Learned Counsel for the appellant submits that respondent No.3 has also filed appeal in respect of same accident which is numbered as F.A. No.640/2017. In that view of the matter, present appeal be heard along with F.A. No.640/2017.

Stand over to 20.11.2017.

JUDGE Parpalliwar

 
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