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The National Insurance Co.Ltd., ... vs Smt. Ketiki Wd/O Sunil Dange And 4 ...
2017 Latest Caselaw 8473 Bom

Citation : 2017 Latest Caselaw 8473 Bom
Judgement Date : 6 November, 2017

Bombay High Court
The National Insurance Co.Ltd., ... vs Smt. Ketiki Wd/O Sunil Dange And 4 ... on 6 November, 2017
Bench: P.N. Deshmukh
06.11FA 445.13                                                                                                             1/1

                         FARAD CONTINUATION SHEET
                IN THE HIGH COURT OF  JUDICATURE  AT BOMBAY
                          NAGPUR BENCH  : NAGPUR.
                                         F.A. NO.445 OF 2013.
         The National Insurance Co. Ltd. through Regional Office, Nagpur.
                                          ...vs...
                           Smt. Ketiki Dange and others
________________________________________________________________________
Office Notes, Office Memoranda of
Coram, appearances, Court's orders    Court's or Judge's orders
or directions and Registrar's orders.
                      Mr. A.M. Kukdey, Adv. for the appellant.
                      . 
                                            CORAM :     P.N. DESHMUKH, J.

DATE : 6th NOVEMBER, 2017.

Four weeks' time is granted to appellant for filing private paper-book.

JUDGE Parpalliwar

 
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