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Gajanan S/O Madhavrao Shivarkar vs Mulchand S/O Harilal Chavan And ...
2017 Latest Caselaw 8472 Bom

Citation : 2017 Latest Caselaw 8472 Bom
Judgement Date : 6 November, 2017

Bombay High Court
Gajanan S/O Madhavrao Shivarkar vs Mulchand S/O Harilal Chavan And ... on 6 November, 2017
Bench: P.N. Deshmukh
06.11FA 640.17                                                                                                             1/1

                         FARAD CONTINUATION SHEET
                IN THE HIGH COURT OF  JUDICATURE  AT BOMBAY
                          NAGPUR BENCH  : NAGPUR.
                                         F.A. NO.640 OF 2017
                        Gajanan S/o Mahadeorao Shivarkar
                                        ...vs...
                      Mulchand S/o Harilal chavan and others
________________________________________________________________________
Office Notes, Office Memoranda of
Coram, appearances, Court's orders    Court's or Judge's orders
or directions and Registrar's orders.
                               Mr. O.Y. Kashid, Adv. for appellant. 
                                

                                                         CORAM :     P.N. DESHMUKH, J.

DATE : 6th NOVEMBER, 2017.

None present for the appellant. Stand over to 20.11.2017.

JUDGE Parpalliwar

 
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