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United India Insurance Company ... vs Mrs Draupada Shankar Rathod & ...
2017 Latest Caselaw 8471 Bom

Citation : 2017 Latest Caselaw 8471 Bom
Judgement Date : 6 November, 2017

Bombay High Court
United India Insurance Company ... vs Mrs Draupada Shankar Rathod & ... on 6 November, 2017
Bench: P.N. Deshmukh
06.11FA 67.07                                                                                                              1/1

                          FARAD CONTINUATION SHEET
                 IN THE HIGH COURT OF  JUDICATURE  AT BOMBAY
                           NAGPUR BENCH  : NAGPUR.
                                             F.A. NO.67/2007.
      United India Insurance Co. Ltd. through its Regional Manager, Nagpur.
                                          ...vs...
                    Mrs. Draupada W/o Shankar Rathod & Anr.
________________________________________________________________________
Office Notes, Office Memoranda of
Coram, appearances, Court's orders    Court's or Judge's orders
or directions and Registrar's orders.
                                 
                                
                                            CORAM :     P.N. DESHMUKH, J.

DATE : 6th NOVEMBER, 2017.

None present for the appellant. Stand over to 15.11.2017 for dismissal.

JUDGE Parpalliwar

 
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