The Divisional Manager, Iffco ... vs Radheshyam Ramkisan Joshi (Dead) ...
2017 Latest Caselaw 8470 Bom

06.11CA 3900.17 in fa 1324.2013                                                                                            1/1

                         FARAD CONTINUATION SHEET
                IN THE HIGH COURT OF  JUDICATURE  AT BOMBAY
                          NAGPUR BENCH  : NAGPUR.
                    C.A .NO.3900 OF 2017 IN F.A. NO.1324/2013.
           The Divisional Manager Iffco-Tokio General Insurance Co. Ltd.
                                       ...vs...
                        Radheshyam Ramkisan Joshi & Anr.
________________________________________________________________________
Office Notes, Office Memoranda of
Coram, appearances, Court's orders    Court's or Judge's orders
or directions and Registrar's orders.
                               Mr. D.N. Kukdey, Adv. for the appellant.

                                                  CORAM :     P.N. DESHMUKH, J.

DATE : 6th NOVEMBER, 2017.

Heard learned Counsel for the appellant. For the grounds mentioned in the application, Eight weeks' time is granted to the appellant for filing private paper book.

C.A. is disposed of.

JUDGE Parpalliwar