Sharad S/O Sheshrao Shende vs State Of Maharashtra, Through ...
2017 Latest Caselaw 8468 Bom

06.11FA 292.15                                                                                                             1/1

                         FARAD CONTINUATION SHEET
                IN THE HIGH COURT OF  JUDICATURE  AT BOMBAY
                          NAGPUR BENCH  : NAGPUR.
                                            F.A. NO.292/2015.
                            Sharad S/o Sheshrao Shende
                                            ...vs...
                       The State of Maharashtra and others
________________________________________________________________________
Office Notes, Office Memoranda of
Coram, appearances, Court's orders    Court's or Judge's orders
or directions and Registrar's orders.
                                   
                                              CORAM :     P.N. DESHMUKH, J.

DATE : 6th NOVEMBER, 2017.

Eight weeks' time is granted to appellants for filing private paper-book.

JUDGE Parpalliwar