Suresh Mahadeorao Ajmire vs State O F Mah., Thr. Collector, ...
2017 Latest Caselaw 8377 Bom

caf4048.17.odt                                                                                                         1/1

                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           NAG6PUR BENCH, NAGPUR.

                       CAF No. 4048 of 2017 In FA No. 1139 of 2010 
                          Suresh v. State of Maharashtra And ors
                   
                                       
                                                           
                                                                               
                                                                                                   
                                                                                                                       
                                                                                                                                   
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions                                      Court's or Judge's orders.
and Registrar's Orders.
                                         Ms Vijaya Thakare, Advocate for appellant 
                                        Shri B. M. Lonare, AGP for respondents 1, 2 

Shri Amol Patil, Advocate for respondent no. 3

Coram: S. B. Shukre, J Date : 2nd November 2017

Heard. Application for out of turn hearing allowed. By consent, appeal is taken up for final hearing forthwith. Disposed of.

JUDGE

joshi