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New India Assurance Co Ltd. Thru ... vs Archana Ananta Donge & 2 Ors
2017 Latest Caselaw 2606 Bom

Citation : 2017 Latest Caselaw 2606 Bom
Judgement Date : 23 May, 2017

Bombay High Court
New India Assurance Co Ltd. Thru ... vs Archana Ananta Donge & 2 Ors on 23 May, 2017
Bench: B.P. Dharmadhikari
 fa674.08+.J.odt                                                                                                  1/2



           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     NAGPUR BENCH, NAGPUR

                             FIRST APPEAL NO.674 OF 2008

           New India Assurance Company Ltd.,
           through its Divisional Manager,
           Dr. Ambedkar Bhavan, 4th Floor,
           MECL Building, Seminary Hills,
           Nagpur.                           ....... APPELLANT

                                            ...V E R S U S...

 1]        Mrs. Anjanabai Sukhdeo Lohkare,
           Aged about 46 years,
           Occupation Tailoring, R/o Majri,
           Shivaji Nagar, Taluka Bhadrawait,
           District Chandrapur.

 2]        Surendra Ishwar Patekar,
           Aged about 30 years,
           Occupation: Driver, R/o Majri,
           Taluka Bhadrawati, District Chandrapur.

 3]        Motiram Jhinguji Uike,
           Aged Major, R/o Gautam Nagar, 
           Behind Petrol Pump, Snehal Society,
           Bhadrawati, District Chandrapur.    ....... RESPONDENTS


                             FIRST APPEAL NO.675 OF 2008

           New India Assurance Company Ltd.,
           through its Divisional Manager,
           Dr. Ambedkar Bhavan, 4th Floor,
           MECL Building, Seminary Hills,
           Nagpur.                           ....... APPELLANT

                                            ...V E R S U S...

 1]        Sau Archana Ananta Donge,
           Aged about 27 years,
           Occupation Labour, R/o Majri,



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       fa674.08+.J.odt                                                                                                  2/2

                Shivaji Nagar, Taluka Bhadrawait,
                District Chandrapur.

  2]            Surendra Ishwar Patekar,
                Aged about 30 years,
                Occupation: Driver, R/o Majri,
                Taluka Bhadrawati, District Chandrapur.

  3]       Motiram Jhinguji Uike,
           Aged Major, R/o Gautam Nagar, 
           Behind Petrol Pump, Snehal Society,
           Bhadrawati, District Chandrapur.                   ....... RESPONDENTS
  -------------------------------------------------------------------------------------------
           Shri Sahare, Advocate for Appellant.
           Mrs. M.H. Pathade, Advocate for Respondent No.3.
  -------------------------------------------------------------------------------------------

                           CORAM:  B.P. DHARMADHIKARI, J. 
                           DATE:      23 rd
                                            MAY, 2017.


  ORAL JUDGMENT



  1]                       This Court has today disposed of First Appeal No.673

of 2008. These appeals challenge identical order passed under

Section 140 of the Motor Vehicles Act, in relation to very same

accident in the proceeding by other claimants.

2] For the reasons recorded in the judgment (supra),

these appeals are also disposed of. No costs.

JUDGE

NSN

 
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