Shri. Rajkumar S/O. Laxman ... vs State Of Maharashtra Thr. Deputy ...
2017 Latest Caselaw 2245 Bom

                                                 1                            crwp326.17.odt


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      NAGPUR BENCH, NAGPUR.

               CRIMINAL WRIT PETITION NO.326/2017
  Rajkumar s/o Laxman Meshram (In Jail) ..vs..  The State of Maharashtra,
                thr. the D.I.G. Of Prision, Nagpur and anr.
 _______________________________________________________________________
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions              Court's or Judge's orders.
and Registrar's Orders.


                       Mr. N. P. Meshram, Advocate for petitioner.
                       Mr. V. A. Thakare, APP for respondent nos. 1 and 2.

                        CORAM :   B. P. DHARMADHIKARI AND
                                    V.M. DESHPANDE, JJ.

DATED :

MAY 4, 2017

Heard.

Issue notice to the respondents, returnable on 04.07.2017.

Learned A.P.P. waives notice for the respondent no. 1.

                                                     JUDGE                      JUDGE


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