Shriram Sanjay Kumar S/O. Yugal ... vs Priyanka D/O. Prem Fulwani ...
2017 Latest Caselaw 2239 Bom

                                                 1                              crwp249.17.odt

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      NAGPUR BENCH, NAGPUR.

               CRIMINAL WRIT PETITION NO.249/2017
Sanjay Kumar s/o Yugal Prasad ..vs.. Priyankar d/o Prem Fulwani (Priyanka
                     w/o Sanjay Kumar) and anr.
 _______________________________________________________________________
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions                Court's or Judge's orders.
and Registrar's Orders.


                       Mr. R. R. Singh, Advocate for petitioner.
                       Mr. Shirpurkar, A.P.P. for respondent-State.

                        CORAM :   B. P. DHARMADHIKARI AND
                                    V.M. DESHPANDE, JJ.

DATED :

MAY 4, 2017

If the copies are supplied within next two working days, issue notice to the respondent no.1, returnable on 04.07.2017. If the copies are not supplied, the matter shall stand dismissed automatically without further reference to the Court.

                                                     JUDGE                        JUDGE


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