Dnyaneshwar S/O. Ramkrushna ... vs State Of Maharashtra Thr. Police ...
2017 Latest Caselaw 2234 Bom

                                                 1                            crwp303.17.odt


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      NAGPUR BENCH, NAGPUR.

              CRIMINAL WRIT PETITION NO.303/2017
Dnyaneshwar s/o Ramkrushna Sarap & Ors. ..vs.. The State of Maharashtra,
          thr. PSO P. S. Yeoda, Daryapur, Amravati and anr.
 _______________________________________________________________________
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions              Court's or Judge's orders.
and Registrar's Orders.


                       Mr. C. A. Joshi, Advocate for petitioners.
                       Mr. V. A. Thakare, APP for respondent no.1.

                        CORAM :   B. P. DHARMADHIKARI AND
                                    V.M. DESHPANDE, JJ.

DATED :

MAY 4, 2017

Heard.

Issue notice to the respondents, returnable on 19.06.2017.

Learned A.P.P. waives notice for the respondent no. 1.

                                                     JUDGE                      JUDGE


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